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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(ef) in The Monopolies And Restrictive Trade Practices Act, 1969

(ef)[ "group" means a group of- [Inserted by Act 30 of 1984, Section 3 (w.e.f. 1.8.1984). ]