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Himachal Pradesh High Court

Poorvesh Pandit vs . State Of H.P. & Others on 16 June, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

Poorvesh Pandit Vs. State of H.P. & others CWP No. 4417 of 2022 .

16.06.2023 Present: None for the petitioner.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Navlesh Verma, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Gautam Sood & Mr. Arsh Rattan, Deputy Advocates General, for respondents No. 1 & 2.

Mr. Sanjeev Kumar Motta, Advocate, for respondent No. 3. List on 27.07.2023.

(M.S. Ramachandra Rao) Chief Justice.



             June 16, 2023                                    (Ajay Mohan Goel)
               (hemlata)                                             Judge.







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