Himachal Pradesh High Court
Poorvesh Pandit vs . State Of H.P. & Others on 16 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
Poorvesh Pandit Vs. State of H.P. & others CWP No. 4417 of 2022 .
16.06.2023 Present: None for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Navlesh Verma, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Gautam Sood & Mr. Arsh Rattan, Deputy Advocates General, for respondents No. 1 & 2.
Mr. Sanjeev Kumar Motta, Advocate, for respondent No. 3. List on 27.07.2023.
(M.S. Ramachandra Rao) Chief Justice.
June 16, 2023 (Ajay Mohan Goel)
(hemlata) Judge.
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