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State of Gujarat - Section

Section 10 in Uka Tarsadia University First Statutes, 2012

10. The Deans: Appointment and Powers.

- (10.1) Every Dean shall be the head of a Faculty of studies.(10.2) Every Dean shall be appointed by the Provost from among the professors of the University for a period of three years and s/he shall be eligible for reappointment:Provided further that if at any time, there is no professor in a department, the Provost, or a Dean authorized by the Provost in this behalf, shall exercise the powers of the Dean of the Faculty of Studies.(10.3) When the office of the Dean is vacant or where the Dean is by reason of illness, absence or any other cause unable to perform the duties of his office, the duties of his office shall be performed by such person as the Provost may appoint for the purpose.(10.4) The Dean shall be the head of the Faculty of studies and shall be responsible for the conduct and maintenance of the standards of teaching and research in the Faculty of studies.(10.5) The Dean shall perform such other functions as may be prescribed by the Ordinances.