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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in The Rajasthan Intoxicating Spirituous Preparations, Import, Export, Transport, Possession and Sales Rules, 1989

(5)Essences
(a)A bonafide consumer upto 110 millilitres of each variety.
(b)A manufacturer of aerated water, upto 4.5 litres of each variety at any one time.