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State of Rajasthan - Section

Section 39 in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

39. Relaxation in age.

- The maximum age limit prescribed in the service rules for appointment to the posts specified under rule 36 may be relaxed as under including the relaxation already prescribed under the relevant service rules: -
(i)10 years for candidates belonging to General Category;
(ii)13 years for candidates belonging to Backward Classes and Special Backward Classes: and
(iii)15 years for candidates belonging to the Scheduled Castes or the Scheduled Tribes:
Provided that in cases of exceptional hardship the State Government may further relax the age limit.