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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Andhra Pradesh - Subsection

Section 54(1)(b) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(b)the mark is set opposite the name of more than one candidate or is so placed as to render it doubtful to which candidate it is intended to apply; or