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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

(1)Every distribution licensee shall establish a forum or forums for redressal of grievances of the consumers in accordance with these Regulations.