Section 15 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960
15. Tahsildar to forward consolidated statement to the Collector.
- The Tahsildar shall have a consolidated statement prepared for his Tahsil in Form 'B' and submit it together with the statement in Form 'A' to the Collector by the twentieth April, every year.
