Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 73 in The C.G. Land Revenue Code, 1959

73. Power of Settlement Officer to divide or unite villages or exclude area therefrom.

- The Settlement Officer may divide a village to constitute two or more villages or may amalgamate two or more villages and constitute one village or may after the limits of a village by including therein any area of a village in the vicinity thereof or by excluding any area comprised therein, in accordance with the rules made under this Code.