Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4 in Bihar Municipal Empowered Standing Committee Conduct of Business Rules, 2010 4. The first meeting of the Committee shall be held on such date and at such time as may be fixed by the Chairman of the Committee.
