Madhya Pradesh High Court
Rana Ajay Samsher Jung Bahadur (Dead) ... vs Smt. Khemlakshmi (Dead) Thr Lrs. Smt. ... on 6 April, 2023
Author: Vishal Dhagat
Bench: Vishal Dhagat
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
MP No. 4361 of 2018
(RANA AJAY SAMSHER JUNG BAHADUR (DEAD) THR LRS SMT. UTRA RANA (DEAD) W/O. LATE RANA
AJAY SAMESHER JUN AND OTHERS Vs SMT. KHEMLAKSHMI (DEAD) THR LRS. SMT. MEHAR JYOTI
SINGH AND OTHERS)
Dated : 06-04-2023
Shri J. L. Mishra - Advocate for the petitioner.
Shri Utkarsh Kumar Fankar - Advocate for the respondent no. 1(i), (ii)
and (iii).
Shri Prabhakar Shukla - Advocate for the respondent nos. 13 and 14.
Petitioner has filed I.A.No. 8231/2020 & I.A.No. 11984/2018, applications for bringing legal heirs of respondent nos. 2 and 5 on record respectively. He had also filed I.A.No. 3114/2021, an application under Order 22 Rule 9 of the CPC for setting aside abatemennt. I.A.No. 3115/2021, an application for condonation of delay.
For the reasons mentioned in the aforesaid applications, same are allowed. Abatement of petition in respect of aforesaid respondent is set aside. Delay in filing the petition is condoned.
Necessary corrections be made in the cause title of the petition within a period of one week.
Petitioner had filed another application I.A.No. 2083/2023, an application for taking documents on record.
Said application is also allowed.
Documents are taken on record.
I.A.No. 10844/2018, an application for stay filed by the petitioner in the year 2018 which has lost relevance.
In view of the same, I.A.No. 10844/2018 is dismissed.
Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 4/6/2023 4:37:59 PM 2List the matter in the week commencing from 24.4.2023 for final hearing at motion stage.
(VISHAL DHAGAT) JUDGE DUBEY/-
Signature Not Verified Signed by: ARVIND KUMAR DUBEY Signing time: 4/6/2023 4:37:59 PM