Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 368] [Entire Act] State of Jharkhand - Subsection Section 368(d) in Jharkhand Municipal Act, 2011 (d)the speedy burial or cremation of the bodies of persons who have died due to any dangerous disease;
