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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Rajasthan - Subsection

Section 40(1) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(1)At every election where a poll is taken each contesting candidate at such election and his election agent shall have a right to be present at the polling station or the place fixed for the poll.