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[Cites 0, Cited by 0] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(1) in The Delhi Co-Operative Societies Act, 2003

(1)The whole of the assets of a co-operative society in respect of which an order for winding up has been made shall vest in the liquidator appointed under section 99 from the date the order takes effect.