Calcutta High Court (Appellete Side)
Maithan Alloys Ltd. & Anr vs West Bengal State Electricity ... on 2 August, 2016
Author: Sambuddha Chakrabarti
Bench: Sambuddha Chakrabarti
1
.08.16
1 ab
W.P. 29884(W) of 2015
Maithan Alloys Ltd. & Anr.
-Vs-
West Bengal State Electricity Regulatory Commission & Ors.
Mr. Kumar Gupta,
Ms. Ankita Upadhaya,
... for the petitioner
Mr. Ritwik Pattanayak,
Mr. Samir Halder,
... for the respondent No. 1
Although arguments on the preliminary point was heard by me and parties had also filed their respective written notes of submission, since after the change of determination I do not have the jurisdiction to decide the main writ petition any more, it will not be proper for me to decide the preliminary issue as well.
Let this matter be released from my list.
Liberty to take appropriate steps.
(Dr. Sambuddha Chakrabarti,J)