Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 11] [Entire Act]

State of Gujarat - Section

Section 12 in Gujarat Prohibition Act, 1949

12. Prohibition of manufacture of liquor and construction and working of distillery or brewery.

- No person shall-
(a)manufacture liquor
(b)construct or work any distillery or brewery;
(c)import, export, transport or possess liquor; or
(d)sell or buy liquor.