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State of Andhra Pradesh - Section

Section 11 in Cyberabad (Metropolitian Area) Police Act, 2004

11. Amendment of Act X of 1329-F:-

In the Andhra Pradesh (Telangana Area) District Police Act, 1329-F, in section 1, for the words " except the Hyderabad City Police Limits", the words "expect the Hyderabad City Police Limits and the Cyberabad Metropolitan Area", shall be substituted