Bombay High Court
Basic Design And Solutions vs Sai Ram Fitness on 6 July, 2022
Author: G.S. Kulkarni
Bench: G.S. Kulkarni
25&26 arbpl186-22 arbpl201-22
Shantanu D 1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION(L) NO. 186 OF 2022
Basic Design and Solutions ...Petitioner
Vs.
Sai Ram Fitness. ...Respondent
ARBITRATION PETITION (L) NO. 201 OF 2022
Basic Design and Solutions ...Petitioner
Vs.
Sai Kripa Fitness. ...Respondent
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Mr.Siddhesh Borkar for the petitioner.
CORAM : G.S. KULKARNI, J.
DATE : July 6, 2022. P.C.:
Stand over to 13 July, 2022. at 2:30 p.m. [G.S. KULKARNI, J.] ::: Uploaded on - 07/07/2022 ::: Downloaded on - 08/07/2022 01:47:54 :::