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Bombay High Court

Basic Design And Solutions vs Sai Ram Fitness on 6 July, 2022

Author: G.S. Kulkarni

Bench: G.S. Kulkarni

                                                                   25&26 arbpl186-22 arbpl201-22
    Shantanu D                         1


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                        ARBITRATION PETITION(L) NO. 186 OF 2022

    Basic Design and Solutions                             ...Petitioner
                Vs.
    Sai Ram Fitness.                                      ...Respondent

                       ARBITRATION PETITION (L) NO. 201 OF 2022

    Basic Design and Solutions                             ...Petitioner
                 Vs.
    Sai Kripa Fitness.                                    ...Respondent
                                     ------
    Mr.Siddhesh Borkar for the petitioner.
                                     CORAM :      G.S. KULKARNI, J.

DATE : July 6, 2022. P.C.:

Stand over to 13 July, 2022. at 2:30 p.m. [G.S. KULKARNI, J.] ::: Uploaded on - 07/07/2022 ::: Downloaded on - 08/07/2022 01:47:54 :::