Section 8(3)(e) in The General Provident Fund (U.P.) Rules, 1985

[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(3)(e) in The General Provident Fund (U.P.) Rules, 1985

(e)If he was on foreign service to an Undertaking on the 31st March of the preceding year, by the amount deposited in the State Bank of India through Treasury Challan or forwarded to the Account Officer through Bank Draft on account of subscription for the month of April in the current year.

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State of Uttar Pradesh - Subsection

Section 8(3)(e) in The General Provident Fund (U.P.) Rules, 1985