Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(a) in The Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 (a)be under 29 years and over 25 years of age on the 1st day of August, last preceding the month in which the examination is held:
