Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] Greater Bengaluru City Corporation - Section 61(1) in Bangalore Water Supply and Sewerage Act, 1964 (1)The Board may, with the previous approval of the State Government, make regulations to carry out the purposes of this Chapter.
