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Greater Bengaluru City Corporation -

Section 286 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

286. about the need for ensuring proper waste management.

Entrustment of management and handling of solid wastes and billingand collection of charges.-Notwithstanding anything contained elsewhere in this Act,for the purposes of management and handling of municipal solid wastes and fordevelopment of infrastructure, if any, for collection, storage, transportation, processingand disposal of such solid wastes, a charge shall be levied, and payment thereof shall bemade, at such rate as the Corporation may fix, from time to time:Provided that, the charge as aforesaid shall, as far as practicable, be suchas shall cover the costs on account of management and handling of municipalsolid wastes and development of infrastructure, if any, for collection, storage,