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Supreme Court - Daily Orders

Saheblal(Dead) By Lrs. vs Spl. L.A.O.M. & Mip, Karnataka on 26 March, 2014

ITEM NO.67                  REGISTRAR COURT.1              SECTION IVA

             S U P R E M E     C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

                    CIVIL APPEAL NO(s). 4519 OF 2008

                    BEFORE THE REGISTRAR M.A. SAYEED

SAHEBLAL(DEAD) BY LRS.                               Appellant (s)

                   VERSUS

SPL. L.A.O.M. & MIP, KARNATAKA                       Respondent(s)

Date: 26/03/2014    This Appeal was called on for hearing today.

For Appellant(s)
                      Dr. (Mrs.) Vipin Gupta,Adv.


For Respondent(s)
                       Ms. Anitha Shenoy,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

The matter falls under the completed category. It be processed for listing before the Hon’ble Court, as per rules.

|                                |               |          (M.A. SAYEED)          |
|                                |               |REGISTRAR                        |
|                                |               |                                 |


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