Supreme Court - Daily Orders
Saheblal(Dead) By Lrs. vs Spl. L.A.O.M. & Mip, Karnataka on 26 March, 2014
ITEM NO.67 REGISTRAR COURT.1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(s). 4519 OF 2008
BEFORE THE REGISTRAR M.A. SAYEED
SAHEBLAL(DEAD) BY LRS. Appellant (s)
VERSUS
SPL. L.A.O.M. & MIP, KARNATAKA Respondent(s)
Date: 26/03/2014 This Appeal was called on for hearing today.
For Appellant(s)
Dr. (Mrs.) Vipin Gupta,Adv.
For Respondent(s)
Ms. Anitha Shenoy,Adv.
UPON hearing counsel the Court made the following
O R D E R
The matter falls under the completed category. It be processed for listing before the Hon’ble Court, as per rules.
| | | (M.A. SAYEED) | | | |REGISTRAR | | | | | rd