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State of Tamilnadu - Section

Section 15 in Tamil Nadu Panchayats (Elections) Rules, 1995

15. Electoral roll of a Village Panchayat.

- For the purpose of election of President of Village Panchayat, the rolls of all Wards in the Panchayat Village prepared under rule 14 and put together shall form the electoral roll of that Panchayat Village.