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[Cites 0, Cited by 0] [Section 123(6)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(6)(b) in Rajasthan Co-operative Societies Act, 1965

(b)any decision, of the person invested by the Government with powers in that behalf under clause (b) of sub-section (1) of section 77, or