Supreme Court - Daily Orders
The State Of Tamil Nadu vs M/S. Everest Industries Limited on 29 August, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.40+52 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5815/2023
(Arising out of impugned final judgment and order dated 31-03-2022
in WA No. 1260/2017 31-03-2022 in WA No. 1447/2021 31-03-2022 in WA
No. 1508/2017 31-03-2022 in WA No. 1527/2017 31-03-2022 in WA No.
1528/2017 31-03-2022 in WA No. 1551/2017 31-03-2022 in WA No.
1554/2017 31-03-2022 in WA No. 1565/2017 31-03-2022 in WA No.
1566/2017 31-03-2022 in WA No. 1567/2017 31-03-2022 in WA No.
1588/2017 31-03-2022 in WA No. 1625/2017 31-03-2022 in WA No.
1626/2017 31-03-2022 in WA No. 1629/2017 31-03-2022 in WA No.
1632/2017 31-03-2022 in WA No. 1633/2017 31-03-2022 in WA No.
1643/2017 31-03-2022 in WA No. 1646/2017 31-03-2022 in WA No.
1650/2017 31-03-2022 in WA No. 1651/2017 31-03-2022 in WA No.
1652/2017 31-03-2022 in WA No. 1658/2017 31-03-2022 in WA No.
1677/2017 31-03-2022 in WA No. 1678/2017 31-03-2022 in WA No.
1680/2017 31-03-2022 in WA No. 1682/2017 31-03-2022 in WA No.
1686/2017 31-03-2022 in WA No. 1689/2017 31-03-2022 in WA No.
1692/2017 31-03-2022 in WA No. 1700/2017 31-03-2022 in WA No.
1701/2017 31-03-2022 in WA No. 1702/2017 31-03-2022 in WA No.
1709/2017 31-03-2022 in WA No. 1722/2017 31-03-2022 in WA No.
1723/2017 31-03-2022 in WA No. 1724/2017 31-03-2022 in WA No.
1725/2017 31-03-2022 in WA No. 1731/2017 31-03-2022 in WA No.
1732/2017 31-03-2022 in WA No. 1760/2017 31-03-2022 in WA No.
1770/2017 31-03-2022 in WA No. 1771/2017 31-03-2022 in WA No.
6/2018 31-03-2022 in WA No. 18/2018 31-03-2022 in WA No. 77/2018
31-03-2022 in WA No. 205/2018 31-03-2022 in WA No. 216/2018 31-03-
2022 in WA No. 422/2018 31-03-2022 in WA No. 1399/2018 31-03-2022
in WA No. 100/2019 31-03-2022 in WA No. 446/2019 31-03-2022 in WA
No. 459/2019 31-03-2022 in WA No. 1518/2019 31-03-2022 in WA No.
1543/2019 31-03-2022 in WA No. 1639/2019 31-03-2022 in WA No.
1862/2019 31-03-2022 in WA No. 1864/2019 31-03-2022 in WA No.
1874/2019 31-03-2022 in WA No. 2067/2019 31-03-2022 in WA No.
2807/2019 31-03-2022 in WA No. 2809/2019 31-03-2022 in WA No.
2902/2019 31-03-2022 in WA No. 2903/2019 31-03-2022 in WA No.
54/2020 31-03-2022 in WA No. 1446/2021 31-03-2022 in WP No.
26705/2016 31-03-2022 in WP No. 26706/2016 31-03-2022 in WP No.
26707/2016 31-03-2022 in WP No. 6800/2018 31-03-2022 in WP No.
6801/2018 31-03-2022 in WP No. 24535/2018 31-03-2022 in WP No.
6004/2019 31-03-2022 in WA No. 2963/2021 31-03-2022 in WA No.
128/2022 passed by the High Court Of Judicature At Madras)
THE STATE OF TAMIL NADU & ANR. Petitioner(s)
Signature Not Verified
VERSUS
Digitally signed by
RADHA SHARMA
Date: 2023.08.31
M/S. EVEREST INDUSTRIES LIMITED
17:29:12 IST
Reason: Respondent(s)
(IA No.116382/2023-CONDONATION OF DELAY IN FILING and IA
1
No.116380/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.116383/2023-EXEMPTION FROM FILING O.T. and IA
No.116385/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
SLP(C) Diary No(s). 19905/2023
(IA No. 154506/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 154507/2023 - EXEMPTION FROM FILING O.T.) WITH Diary No(s). 19908/2023 (XII) (IA No.150834/2023-CONDONATION OF DELAY IN FILING and IA No.150836/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.150839/2023-EXEMPTION FROM FILING O.T. and IA No.150835/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 19910/2023 (XII) (IA No.153991/2023-CONDONATION OF DELAY IN FILING and IA No.153988/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.153989/2023-EXEMPTION FROM FILING O.T. and IA No.153987/2023-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.153992/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 20150/2023 (XII) (IA No.154007/2023-CONDONATION OF DELAY IN FILING and IA No.154005/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.154006/2023-EXEMPTION FROM FILING O.T. and IA No.154003/2023-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.154008/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 20155/2023 (XII) (IA No.154043/2023-CONDONATION OF DELAY IN FILING and IA No.154039/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.154040/2023-EXEMPTION FROM FILING O.T. and IA No.154038/2023-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.154045/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 20666/2023 (XII) (IA No.151882/2023-CONDONATION OF DELAY IN FILING and IA No.151879/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.151880/2023-EXEMPTION FROM FILING O.T. and IA No.151883/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 20668/2023 (XII) (FOR ADMISSION and I.R. and IA No.153418/2023-CONDONATION OF DELAY IN FILING and IA No.153420/2023-EXEMPTION FROM FILING C/C OF THE 2 IMPUGNED JUDGMENT and IA No.153422/2023-EXEMPTION FROM FILING O.T. and IA No.153417/2023-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.153419/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 20670/2023 (XII) (IA No.153671/2023-CONDONATION OF DELAY IN FILING and IA No.153674/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.153672/2023-EXEMPTION FROM FILING O.T. and IA No.153675/2023-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.153669/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 21422/2023 (XII) (IA No.154106/2023-CONDONATION OF DELAY IN FILING and IA No.154103/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.154104/2023-EXEMPTION FROM FILING O.T. and IA No.154102/2023-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.154108/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 22454/2023 (XII) (FOR ADMISSION and I.R. and IA No.151183/2023-CONDONATION OF DELAY IN FILING and IA No.151180/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.151181/2023-EXEMPTION FROM FILING O.T. and IA No.151186/2023-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Date : 29-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN For Petitioner(s) Mr. Sabarish Subramanian, AOR Mr. C Kranthi Kumar, Adv.
Mr. Vishnu Unnikrishnan, Adv. Mr. Naman Dwivedi, Adv.
Mr. Danish Saifi, Adv.
Mr. K. K. Mani, AOR Mr. R.L.ramani, Sr. Adv.
Ms. T.Archana, Adv.
Mr. Rajeev Gupta, Adv.
Mr. Vinay Rajput, Adv.
For Respondent(s) Mr. Anil Kaushik, Adv.
Mr. Abhishek Mishra, Adv. Mrs. Shashi Sharma, Adv.
Mr. Rajat Rana, Adv.
Ms. Anju Kaushik, Adv.
Ms. Arunima Dwivedi, AOR 3 UPON hearing the counsel the Court made the following O R D E R SLP (C) Dy. No.5815/2023-Learned counsel for the petitioners submitted that the process fee has now been paid with the delay of 5 days. Delay in filing spare copy is condoned.
Issue notice to the respondent(s).
(RADHA SHARMA) (MALEKAR NAGARAJ)
COURT MASTER (SH) COURT MASTER (NSH)
4