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Union of India - Section

Section 20 in The Seeds Rules, 1968

20. Qualifications of Seed Analysts

.-A person shall not be qualifiedfor appointment as Seed Analyst unless he,-
(i)possesses a Master's or equivalent degree in Agriculture or Agronomy or Botany or Horticulture of a University recognised for this purpose by the Government and has had not less than one year's experience in seed technology; or
(ii)possesses a Bachelor's degree in Agriculture or Botany of a University recognised for this purpose by the Government and has had not less than three years experience in seed technology.