Telangana High Court
V.Ramanaiah, Chittoor District. vs Tirumala Tirupathi Devasthanam, ... on 23 October, 2018
Author: Abhinand Kumar Shavili
Bench: Abhinand Kumar Shavili
THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI
WRIT PETITION No.9891 of 2007
ORDER:
In view of orders passed in W.P.No.4446 of 2011, no further orders are necessary in this Writ Petition.
2. Accordingly, the Writ Petition is closed. Miscellaneous petitions pending if any, shall stand closed. There shall be no order as to costs.
________________________________ ABHINAND KUMAR SHAVILI, J OCTOBER 23, 2018 YVL 2 THE HON'BLE SRI JUSTICE ABHINAND KUMAR SHAVILI WRIT PETITION No.9891 of 2007 Date:23.10.2018