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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(7) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(7)"repairs" means the restoration of a building to a sound or good state after decay or injury, but does not include additions, improvements or alterations except in so far as they are necessary to carry out such restoration;