Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Uttar Pradesh - Subsection Section 61(a) in U.P. Revenue Code, 2006 (a)where the area of the tank measures 0.5 acre or less, it shall be reserved for public use by the inhabitants of the village;
