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State of Rajasthan - Section

Section 30 in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004

30. Obligations of the District Level Sports Associations.

- Every District Level Sports Association other than a District Level Olympic Association shall-
(1)conduct at least one District Level Championship each for the Seniors and Juniors Every year;
(2)send its players and teams to participate at the State Level;
(3)arrange to provide training and coaching facilities for the player either by itself or in association with Rajasthan State Sports Council;
(4)arrange to give such prizes, scholarships, medals and other such facilities as would encourage the sports persons.Chapter - IX Miscellaneous