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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(2) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(2)The Dean to appoint under sub-section (1) shall be a whole time salaried officer :Provided that the Executive Council may, if it is considered necessary, appoint, on the recommendation of the Kulpati, a teacher, not below the rank of a [Associate Professor] [Substituted 'Reader' by C.G. Act No. 10 of 2011, dated 3.5.2011.], to discharge the duties of the Dean of Student's Welfare in addition to his duties as such teacher, and in such a case, the Executive Council may sanction a suitable allowance to be paid to him.