Himachal Pradesh High Court
M/S Hari Om Enterprises vs . Parveen Jaggi And Others. on 20 May, 2022
Bench: Tarlok Singh Chauhan, Satyen Vaidya
M/s Hari Om Enterprises vs. Parveen Jaggi and others.
.
RP No. 114 of 2022.
20.05.2022 Present: Mr. Shrawan Dogra, Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner.
Mr. Rishi Tandon, Advocate, for respondent No.1.
Mr. Vinod Thakur, Additional Advocate General for the respondents-State.
Learned counsel appearing for the respondents pray for and are granted two weeks' further time to file reply. List on 3rd June, 2022.
In the meantime, all the consequential actions that have been taken by the respondents/State, consequent to the orders passed by this court, would be subject to the final/further orders that may be passed by this Court from time to time.
(Tarlok Singh Chauhan) Judge.
(Satyen Vaidya) Judge.
20th May, 2022.
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