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Central Administrative Tribunal - Delhi

Vikas Kumar vs Comptroller And Auditor General Of ... on 29 January, 2024

                                     1
                                                          OA No. 4066/2023
Item No. 32/C-II

                   CENTRAL ADMINISTRATIVE TRIBUNAL
                      PRINCIPAL BENCH, NEW DELHI

                             O.A. No. 4066/2023

                      This the 29th day of January, 2024

       Hon'ble Mr. R.N. Singh, Member (J)
       Hon'ble Mr. Sanjeeva Kumar, Member (A)

       1.      Vikas Kumar
               S/o Susheel Kumar
               R/o Umarpur Asha Post Sherkot
               Tehshil Dhampur District Bijnor
               Uttar Pradesh 246747
               SSC Roll Number - 2201319785

       2.      Akhil Kumar Nandi
               S/o Asim Kumar Nandi
               C/o Asim Kumar Nandi, Paschim Para,
               Saranga, Bardhaman, West Bengal - 713423
               SSC Roll Number - 4404011914

       3.      Afsana Rizwi
               S/o Ahmad Ali Ansari
               R/o Ward No. 1, Mohalla Unchari,
               Garhwa, Jharkhand
               SSC Roll Number - 6001000239

       4.      Ajay Kumar Uikey
               S/o Shri Komal Singh Uikey
               R/o Prem Nagar Dunda Seoni,
               Distt.Seoni Madhya Pradesh
               SSC Roll Number - 6007024937

       5.      Aman Goyal
               S/o Laxman Goyal
               R/o Prakash Marg, Kailaras,
               Morena, Madhya Pradesh -476224
               SSC Roll Number - 6005003331

       6.      Anshu
               S/o Manoj Kumar Singh
               R/o Ward No 8, Village -Khara,
               Madhepura, Bihar
               SSC Roll Number - 4205051824

       7.      Bhuvanesh Patidar
               S/o Ajay Patidar
               R/o 39 Maa Padmavati Vihar,
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                                                              OA No. 4066/2023
Item No. 32/C-II

               Ward No. - 12, Thikri Road,
               Anjad, VTC: Anjad Revenue Area,
               PO: Anjad, Sub District: Thikri, District: Barwani,
               State: Madhya Pradesh, PIN Code: 451556
               SSC Roll Number - 6006002658

       8.      Birendra Kumar
               S/o Vijay Prasad
               R/o Rajtilak Apartment,
               Plot No. -12, G-3, Jaswant Nagar,
               Reddypalay Road, Mogapair West,
               Chennai 600037
               SSC Roll Number - 7204014967

       9.      Brahme Pranal Panjabrao
               S/o Panjabrao
               R/o 27, Rewatkar Layout, Omnagar, Girad Road
               Umred -441203
               SSC Roll Number - 7205029941

       10.     Hemant Kalal
               S/o Manilal Kalal
               R/o LN170, Near SP Garden,
               Behind New Petrol Pump,
               Laxmi Nagar, Dungarpur,
               Rajasthan
               SSC Roll Number - 2406013655

       11.     Hitesh Raj
               S/o Upendra Prasad Barnwal
               R/o Isri Bazar Uttari Dumri Giridih
               Jharkhand 825167
               SSC Roll Number - 3003030278

       12.     Kailash Kumar
               S/o Shatrudhan Prasad Modi
               R/o Vill- Bhukhad Mohalla,
               P.O- Jamui, P.S- Jamui,
               District - Jamui, State- Bihar,
               Pin Code -811307
               SSC Roll Number - 2201115681

       13.     Kaushal Kumar Mishra
               S/o Bhavesh Mishra
               R/o Vill-Bhanpur Po-Dinmanpur
               Ps-Khanpur Dist-Samastipur, Bihar Pin-848117
               SSC Roll Number - 7011000283

       14.     Mohit Goyal S/o Dilip Kumar Goyal
               R/o Bagle Ka Bada Dal Bazar
                                       3
                                                           OA No. 4066/2023
Item No. 32/C-II

               Near Crisp Corner Lashkar Gwalior
               SSC Roll Number - 6001003365

       15.     Nikhil Jasrotia S/o Narender Jasrotia
               R/o A-11/1, Rajeev Nagar, Begumpur, Delhi 110086
               SSC Roll Number - 2201322429

       16.     Nidhi Tripathi
               S/o Dharmraj Tripathi
               R/o Devarpatti, Lachchipur,
               Bhadri, Pratapgarh, Uttar Pradesh-230201
               SSC Roll Number - 3003067607

       17.     Shivam Singh Kushwaha
               S/o Vishwanath Singh
               R/o S-21 Avas Vikas 1
               Kailash Vihar Kalyanpur Kanpur Nagar
               Uttar Pradesh 208017
               SSC Roll Number - 3009022748

       18.     Tushar Rana
               S/o Kuldeep Singh Rana
               R/o N-88, Mangolpuri, Delhi - 110083
               SSC Roll Number - 2201267676

       19.     Vaibhav Kumar Sharma , S/o Kuldip Sharma
               R/o Nagar Untari Garhwa Jharkhand
               SSC Roll Number - 6001031008

       20.     Virendra singh Ranawat
               S/o Dashrath Singh Ranawat
               R/o Village- Suras, Via- Bigod,
               Teh-Mandalgarh, Dist-Bhilwara (Rajasthan)
               SSC Roll Number - 2406041720

                                                      ... Applicants

       (By Advocate: Mr. Nikhil Srivastava)

                                     Versus

       1.      Comptroller and Auditor General of India
               Pocket-9 Pandit Deen Dayal
               Upadhyaya Marg Near Mata Sundari
               Railway College, New Delhi-110002

       2.      Indian Audit and Accounts Department
               Through Comptroller and Auditor General of India
               Pocket-9 Pandit Deen Dayal Upadhyaya Marg
               Near Mata Sundari Railway College, New Delhi 110002
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                                                             OA No. 4066/2023
Item No. 32/C-II



       3.      Office of the Principal Accountant General (A&E)-I,
               UP Prayagraj Through Principal Accountant General
               20 Sarojini Naidu Marg, Civil Lines, Prayagraj,
               Uttar Pradesh - 211001

       4.      Office of the Principal Accountant General (A&E)-II,
               UP Prayagraj Through Principal Accountant General
               20 Sarojini Naidu Marg, Civil Lines, Prayagraj,
               Uttar Pradesh - 211001

       5.      Office of the Principal Accountant General (A&E) Odisha,
               Bhubaneswar Through Accountant General Keshari Nagar,
               Bhubaneswar Odisha 751001

       6.      Accountant General (G and SSA)
               Keshari Nagar, Bhubaneswar, Odisha 751001

       7.      Office of the Principal Accountant General (A&E) Assam
               Through Principal Accountant General (A&E)
               Assam Office at: Maidamgaon, Beltola,
               Guwahati 781029 Assam

       8.      Union of India
               Through its Secretary
               Department of Personnel and Training
               Ministry of Personnel, Public Grievance and Pension
               North Block, Delhi - 110001

       9.   Staff Selection Commission
            Through its Chairman
            Block No. 12, CGO Complex
            Lodhi Road, New JLN Stadium, New Delhi-110003
                                                    ... Respondents
       (By Advocate: Mr. S.S. Hooda)
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                                                              OA No. 4066/2023
Item No. 32/C-II



                                   O R D E R (ORAL)


       Hon'ble Mr. R. N. Singh, Member (J):

By way of the present OA, filed under Section 19 of AT Act, 1985, the applicant has prayed for the following reliefs:-

"A. Pass an order or direction to the Respondents 1 to 7 for completing all formalities for joining and give joining, to the Applicants 1 to 20 to the post of Assistant Accounts Officer at the respective state office of Indian Audit and Accounts Department, Comptroller and Auditor General of India forthwith as set out in Para 4.24 of this OA, during the pendency of this OA.
B. Pass an order or direction to stay the upcoming departmental SAS examination for promotion to the post of Assistant Accounts Officer during the pendency of this OA.
C. Pass any other order or direction which this Hon'ble Tribunal may deem fit in the interest of justice."

2. At the outset, learned counsel for the applicants submits that during the pendency of the OA, the grievances of the applicants have been redressed by the respondents and therefore, the present OA has become infructuous. He seeks disposal of the same accordingly.

3. In view of the aforesaid, the present OA stands disposed of as having become infructuous. However, there shall be no order as to costs.

          (Sanjeeva Kumar)                                  (R.N. Singh)
            Member (A)                                      Member (J)
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                        OA No. 4066/2023
Item No. 32/C-II

          /neetu/