Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13A] [Entire Act]

State of Tamilnadu - Subsection

Section 13A(i) in Tamil Nadu Places of Public Resort Act, 1888

(i)areas for the time being included within the limits of some other municipality, or