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[Cites 0, Cited by 0] [Section 3D(10)] [Section 3D] [Entire Act]

State of Maharashtra - Subsection

Section 3D(10)(a) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(a)for the words "Competent Authority" the words "Slum Rehabilitation Authority" shall be substituted;