Delhi High Court - Orders
Shiva Prakash vs Union Of India And Anr on 25 January, 2019
Bench: Chief Justice, V. Kameswar Rao
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 745/2019 & CM APPL.3260/2019
SHIVA PRAKASH ..... Petitioner
Through: Ms. Sanika Sharma, Adv.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr. Rahul Raj Malik, Adv.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 25.01.2019 The Hon'ble Division Bench-I (Coram: Hon'ble the Chief Justice and HMJ V.Kameswar Rao) could not assemble today.
List on 04.02.2019.
BY ORDER (COURT MASTER) JANUARY 25, 2019 ns