Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in The Electricity Rules, 2005 2. Definitions .-In these rules, unless the context otherwise, requires:-(a)"Act" means the Electricity Act, 2003;(b)the words and expressions used and not defined herein but defined in the Act shall have the meaning assigned to them in the Act.
