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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(3) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(3)The fund shall be administered by an administrator appointed by the Government and the administration of the fund shall be in such manner as may be prescribed.