Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(i) in University of Horticultural Sciences Act, 2009

(i)Research programmes and projects undertaken or to be undertaken by the various University units in the field of Horticulture and other allied Sciences with a view to promote effective co-ordination;