Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 22 in The Rajasthan Municipalities (Octroi) Rules, 1962

22. Clearance of a portion allowed.

- A portion of a consignment deposited may be cleared from the bonded warehouse either for transportation outside the Municipal limits or on paying the octroi thereon for consumption, use or sale within the Municipal limits, without rendering the balance of the consignment liable to payment of octroi.