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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1)(e) in Punjab Clinical Establishments (Registration and Regulation) Act, 2020

(e)that the clinical establishment has not complied with the improvement notice issued under section 31 of this Act, the concerned registration authority, may issue a show cause notice as to why its registration under this Act should not be cancelled or suspended for the reasons to be mentioned in the notice.