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Delhi High Court - Orders

Flipkart Internet Private Limited vs Godaddy Operating Company Llc & Ors on 5 February, 2021

Author: J.R. Midha

Bench: J.R. Midha

                          $~O-2
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     CS(COMM) 370/2020 & I.A. 10889/2020

                                FLIPKART INTERNET PRIVATE LIMITED              ..... Plaintiff
                                              Through: Mr. Ranjeet Singh Sidhu, Advocate.

                                                   versus

                                GODADDY OPERATING COMPANY LLC & ORS...... Defendants
                                            Through: Mr. Vakul Sharma, Advocate for
                                                     defendant No.1.
                                                     Mr. Abhay Prakash Sahay CGSC
                                                     with Ms Mannu Singh, Ms Indira
                                                     Goswami, Advocates for defendants
                                                     No. 29 & 30.

                                CORAM:
                                HON'BLE MR. JUSTICE J.R. MIDHA

                                      ORDER

% 05.02.2021 A request on behalf of the plaintiff for taking up this matter by virtual mode hearing has been made.

List for completion of service and pleadings before the Joint Registrar on 10th March, 2021.

J.R. MIDHA, J.

FEBRUARY 05, 2021 ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:08.02.2021 13:04:21