Delhi High Court - Orders
Flipkart Internet Private Limited vs Godaddy Operating Company Llc & Ors on 5 February, 2021
Author: J.R. Midha
Bench: J.R. Midha
$~O-2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 370/2020 & I.A. 10889/2020
FLIPKART INTERNET PRIVATE LIMITED ..... Plaintiff
Through: Mr. Ranjeet Singh Sidhu, Advocate.
versus
GODADDY OPERATING COMPANY LLC & ORS...... Defendants
Through: Mr. Vakul Sharma, Advocate for
defendant No.1.
Mr. Abhay Prakash Sahay CGSC
with Ms Mannu Singh, Ms Indira
Goswami, Advocates for defendants
No. 29 & 30.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 05.02.2021 A request on behalf of the plaintiff for taking up this matter by virtual mode hearing has been made.
List for completion of service and pleadings before the Joint Registrar on 10th March, 2021.
J.R. MIDHA, J.
FEBRUARY 05, 2021 ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:08.02.2021 13:04:21