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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(j) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(j)The maintenance of accounts of the income and expenditure of the University including the income and expenditure of colleges and the forms and registers in which such accounts shall be kept ;