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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Rajasthan - Subsection

Section 139(c) in Rajasthan District Board Account Rules

(c)Entries for work done and the expenditure incurred shall be made from the bills as they are passed for payment. When a work is finished a double red line shall be drawn below the entries and the following note made:-