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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(4)(b) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(b)the Minister in charge of Hindu Religious Institutions and charitable Endowments Department, shall be the Vice Chairman of the Authority;