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[Cites 0, Cited by 0] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)Without prejudice to the generality of the provisions of sub-paragraph (1) all motors, cog-wheels, chain and friction gearing, shafting and steam pipe shall be securely fenced so far as is practicable.