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[Cites 0, Cited by 0] [Section 183(1)] [Section 183] [Entire Act]

State of Uttar Pradesh - Subsection

Section 183(1)(b) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(b)Khasra number of plots and area of the land in respect of which the application is made, together with the name of the village in which the plots are situate;