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Commissioner Of Income Tax, New Delhi vs M/S. Whirlpoorl Of India Ltd. on 28 October, 2016

Bench: Ranjan Gogoi, Abhay Manohar Sapre

     ITEM NO.27                              COURT NO.6                  SECTION IIIA

                                 S U P R E M E C O U R T O F      I N D I A
                                         RECORD OF PROCEEDINGS

     PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C)......CC          NO(S).
     19468/2016
     (ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 22/12/2015
     IN ITA NO. 228/2015 PASSED BY THE HIGH COURT OF DELHI AT NEW DELHI)

     DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI                         PETITIONER(S)

                                                    VERSUS

     M/S. WHIRLPOORL OF INDIA LTD.                      RESPONDENT(S)
     (WITH APPLN. (S) FOR C/DELAY IN FILING SLP AND OFFICE REPORT)

     Date : 28/10/2016 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE RANJAN GOGOI
                          HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)                       Mr. Tushar Mehta, ASG
                                             Mrs. V. Mohana, Sr. Adv.
                                             Mr. Rupesh Kumar, Adv.
                                             Mr. Ashok Panigrahi, Adv.
                                             Mrs. Anil Katiyar, Adv.

     For Respondent(s)                       Mr. Neeraj Jain, Adv.
                                             Ms. Kavita Jha, Adv.
                                             Mr. Aniket D. Agrawal, Adv.

                            UPON hearing the counsel the Court made the following
                                                  O R D E R

Heard the learned counsel for the petitioner and perused the relevant material.

Delay condoned.

Exemption from filing certified copy of the impugned judgment is granted.

Issue notice.

Tag with Special Leave Petition (Civil) No.29270 of 2016.

[VINOD LAKHINA] [ASHA SONI] COURT MASTER COURT MASTER