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State of Jammu-Kashmir - Section

Section 6 in The Jammu and Kashmir Chowkidari Act, 1956

6. Wages of Chowkidar.

- The Government shall determine the wages to be paid to a Chowkidar appointed under this Act ;Provided that the rates of wages paid to a Chowkidar on the date of commencement of this Act shall continue to be paid until the same are revised.